Bonita Rakesh Dhawan Vs Rakesh Kumar Dhawan & Ors

National Company Law Appellate Tribunal New Delhi 9 Mar 2022 Company Appeal (AT) No. 131 Of 2021 (2022) 03 NCLAT CK 0030
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) No. 131 Of 2021

Hon'ble Bench

Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 03 NCLAT CK 0030
  • Coram: Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)
  • Bench: Division Bench
  • Result: Disposed Of
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