Ramesh Kumar Chaudhary Vs Anju Agarwal Liquidator of M/s Shree Bhawani Paper Mills Limited
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 957 Of 2021
Hon'ble Bench
Ashok Bhushan, Chairperson (J); Dr. Alok Srivastava, Member (T)
Final Decision
Disposed Of
Acts Referred
- Insolvency and Bankruptcy Code, 2016 - Section 29A, 32, 33(1), 33(4), 240A
- Companies Act, 2013 - Section 230, 230(1), 230(2)(c), 230(6)
- Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016 - Regulation 2B, 31A, 31A(1), 31A(2), 31A(9), 32, 32(9), 32(10)
Judgement Text
Translate: