Power2SME Private Limited Vs PSR Aqua And Engineers Pvt Ltd

National Company Law Appellate Tribunal New Delhi 22 Mar 2022 Company Appeal (AT) (Insolvency) No. 827 Of 2021 (2022) 03 NCLAT CK 0056
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 827 Of 2021

Hon'ble Bench

Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T)

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 8, 9, 61

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 03 NCLAT CK 0056
  • Coram: Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T)
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 8, 9, 61
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