Mr. Sandeep Garg and Anr Vs M/s DMI Finance Pvt. Ltd. and Anr

National Company Law Appellate Tribunal New Delhi 24 Mar 2022 Company Appeal (AT) (Insolvency) No. 321 Of 2021 (2022) 03 NCLAT CK 0068
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 321 Of 2021

Hon'ble Bench

Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T)

Final Decision

Disposed Of

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 5(8), 5(8)(a), 7, 14, 60, 60(2), 60(3), 95
  • Payment and Settlement Systems Act, 2007 - Section 25

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 03 NCLAT CK 0068
  • Coram: Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T)
  • Bench: Division Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 5(8), 5(8)(a), 7, 14, 60, 60(2), 60(3), 95
  • Payment and Settlement Systems Act, 2007 - Section 25
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