DD Real Estate Pvt Ltd Vs Sajeve Bhushan Deora

National Company Law Appellate Tribunal New Delhi 28 Mar 2022 I.A. No. 849 Of 2022 In Company Appeal (AT) (Insolvency) No. 600 Of 2021 (2022) 03 NCLAT CK 0075
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

I.A. No. 849 Of 2022 In Company Appeal (AT) (Insolvency) No. 600 Of 2021

Hon'ble Bench

Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Shreesha Merla, Member (T)

Advocates

Ramesh Singh, Megha Mukherjee, Akshay Ringe, Sajeve Bhushan Deora, Sumesh Dhawan, Vatsala Kak, Geetika Sharma, Rakesh Kumar, Preeti Kashyap, Ankit Sharma, Dr. Hemans Gupta, Alok Sharma

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 03 NCLAT CK 0075
  • Coram: Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Shreesha Merla, Member (T)
  • Bench: Full Bench
  • Advocates: Ramesh Singh, Megha Mukherjee, Akshay Ringe, Sajeve Bhushan Deora, Sumesh Dhawan, Vatsala Kak, Geetika Sharma, Rakesh Kumar, Preeti Kashyap, Ankit Sharma, Dr. Hemans Gupta, Alok Sharma
  • Result: Dismissed
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