SoftwareOne India Private Limited Vs Magnamious Systems Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 18 Apr 2022 Company Appeal (At) (Insolvency) No. 828 Of 2019 (2022) 04 NCLAT CK 0037
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (At) (Insolvency) No. 828 Of 2019

Hon'ble Bench

Anant Bijay Singh, Member(J); Shreesha Merla, Member (T)

Advocates

R. Jawahar Lal, Siddharth Tandon

Final Decision

Allowed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 8, 9, 9(5), 61
  • Powers of Attorney Act, 1882 - Section 2

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 04 NCLAT CK 0037
  • Coram: Anant Bijay Singh, Member(J); Shreesha Merla, Member (T)
  • Bench: Division Bench
  • Advocates: R. Jawahar Lal, Siddharth Tandon
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 8, 9, 9(5), 61
  • Powers of Attorney Act, 1882 - Section 2
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