Engineering Projects (India) Ltd Vs D. Thakkar Construction Pvt Ltd

National Company Law Appellate Tribunal New Delhi 6 May 2022 Company Appeal (At) (Insolvency) No. 263 Of 2022 (2022) 05 NCLAT CK 0022
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (At) (Insolvency) No. 263 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Shreesha Merla, Member (T)

Advocates

Debarshi Bhadra, Shyam Kapadia, Ayush J. Rajani

Final Decision

Allowed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 3(31), 7, 13, 14, 14(1), 14(3)(b), 14(c), 15, 18, 18(f), 30(2)(e), 31(1), 33

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 NCLAT CK 0022
  • Coram: Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Shreesha Merla, Member (T)
  • Bench: Full Bench
  • Advocates: Debarshi Bhadra, Shyam Kapadia, Ayush J. Rajani
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 3(31), 7, 13, 14, 14(1), 14(3)(b), 14(c), 15, 18, 18(f), 30(2)(e), 31(1), 33
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