Ayan Mallick Vs Pratim Bayal, Liquidator & Ors

National Company Law Appellate Tribunal New Delhi 13 May 2022 Company Appeal (AT) (Insolvency) No. 456 Of 2022 (2022) 05 NCLAT CK 0041
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 456 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Shreesha Merla, Member (T)

Advocates

Sanwal Tibrewal, Shaunak Mitra, Ashish Makhija, Deep Bisht, Om Narayan Rai, Mohit Seth

Final Decision

Dismissed

Judgement Text

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