Amitabh Roy Vs Master Development Management (India) Pvt. Ltd. & Anr

National Company Law Appellate Tribunal New Delhi 18 May 2022 Company Appeal (AT) (Insolvency) No. 274 Of 2022 (2022) 05 NCLAT CK 0048
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 274 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Shreesha Merla, Member (T); Naresh Salecha, Member (T)

Advocates

Anand Sukumar, Mainak Bose, Bhupesh Kumar Pathak, Ankur Rai

Final Decision

Disposed Of

Acts Referred
  • Insolvency & Bankruptcy Code, 2016 - Section 9

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 NCLAT CK 0048
  • Coram: Ashok Bhushan, Chairperson; Shreesha Merla, Member (T); Naresh Salecha, Member (T)
  • Bench: Full Bench
  • Advocates: Anand Sukumar, Mainak Bose, Bhupesh Kumar Pathak, Ankur Rai
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency & Bankruptcy Code, 2016 - Section 9
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