Ebix Singapore Pvt. Ltd. Vs Mahender Kumar Khandelwal

National Company Law Appellate Tribunal New Delhi 19 May 2022 Company Appeal (AT) (Ins.) No. 550 Of 2022 (2022) 05 NCLAT CK 0060
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins.) No. 550 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Shreesha Merla, Member (T); Naresh Salecha, Member (T);

Advocates

Guatam Swaroop, Aditya Swarup, Kartikeya Jaiswal, Gunjan Jindal, Rajat Sehgal, P. Nagesh, Akshay Sharma, Abhishek Sharma, Ashly Cherian, Anisha Mahajan

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 NCLAT CK 0060
  • Coram: Ashok Bhushan, Chairperson; Shreesha Merla, Member (T); Naresh Salecha, Member (T);
  • Bench: Full Bench
  • Advocates: Guatam Swaroop, Aditya Swarup, Kartikeya Jaiswal, Gunjan Jindal, Rajat Sehgal, P. Nagesh, Akshay Sharma, Abhishek Sharma, Ashly Cherian, Anisha Mahajan
  • Result: Disposed Of
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