PEC Ltd Vs M/s Phulchand Exports Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 22 Aug 2022 Company Appeal (AT) (Insolvency) No. 1071 Of 2021 (2022) 08 NCLAT CK 0041
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1071 Of 2021

Hon'ble Bench

Rakesh Kumar Jain, Member (J); Dr. Alok Srivastava, Member (T)

Advocates

Krishan Kumar, Nitin Pal, Arun Kathpalia, Natasha Dalmia, Umang Mehta, Suchakshu Jain

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 3(11), 5(8)(f), 7, 11(3), 61

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 08 NCLAT CK 0041
  • Coram: Rakesh Kumar Jain, Member (J); Dr. Alok Srivastava, Member (T)
  • Bench: Division Bench
  • Advocates: Krishan Kumar, Nitin Pal, Arun Kathpalia, Natasha Dalmia, Umang Mehta, Suchakshu Jain
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 3(11), 5(8)(f), 7, 11(3), 61
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