Arete Services Pvt. Ltd Vs SOMA Networks Software Engineering Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 7 Sep 2022 Company Appeal (AT) (Insolvency) No. 946 Of 2022 (2022) 09 NCLAT CK 0020
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 946 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

Mani Bhushan S

Final Decision

Dismissed

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 09 NCLAT CK 0020
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Mani Bhushan S
  • Result: Dismissed
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