DBS Bank India Pvt. Ltd Vs Rakesh Kumar Jain

National Company Law Appellate Tribunal New Delhi 15 Sep 2022 Company Appeal (At) (Insolvency) No. 540 Of 2021 (2022) 09 NCLAT CK 0047
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (At) (Insolvency) No. 540 Of 2021

Hon'ble Bench

Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)

Advocates

Ashish Mukhi, Madhurima Sarangi, Mohit Nandwani

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 53
  • Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 - Reguleation 12(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 NCLAT CK 0047
  • Coram: Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)
  • Bench: Division Bench
  • Advocates: Ashish Mukhi, Madhurima Sarangi, Mohit Nandwani
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 53
  • Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 - Reguleation 12(3)
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