Small Industries Development Bank of India (SIDBI) Vs Vivek Raheja

National Company Law Appellate Tribunal New Delhi 16 Sep 2022 Company Appeal (AT) (Insolvency) No. 570 Of 2022 (2022) 09 NCLAT CK 0053
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 570 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

N. P. S. Chawla, Kinjal Goyal, Krishnendu Datta, Anuj Pandey, Pulkit Goyal, V. Mittal, Rajat Sinha, Karan Gandhi, Komal Karva, S.K. Sharma, Dvuti Ghai

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 3(11), 7, 21(3), 30(2), 30(2)(b), 31, 52, 53, 53(1), 53(1)(ii), 53(1)(b), 53(1)(b)(ii), 61, 62
  • Companies Act, 1956 529

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 NCLAT CK 0053
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: N. P. S. Chawla, Kinjal Goyal, Krishnendu Datta, Anuj Pandey, Pulkit Goyal, V. Mittal, Rajat Sinha, Karan Gandhi, Komal Karva, S.K. Sharma, Dvuti Ghai
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 3(11), 7, 21(3), 30(2), 30(2)(b), 31, 52, 53, 53(1), 53(1)(ii), 53(1)(b), 53(1)(b)(ii), 61, 62
  • Companies Act, 1956 529
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