Nilesh Rasiklal Shah Director Rasiklal Sankalchand Jewellwers Pvt. Ltd Vs Resolution Professional and Anr

National Company Law Appellate Tribunal New Delhi 20 Sep 2022 Company Appeal (AT) (Ins.) No. 760 Of 2022 (2022) 09 NCLAT CK 0071
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins.) No. 760 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; M. Satyanarayana Murthy, Member (J); Barun Mitra, Member (T)

Advocates

Neha Sharma, Ekta Bhasin, Nikhil Singh

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 12A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 09 NCLAT CK 0071
  • Coram: Ashok Bhushan, Chairperson; M. Satyanarayana Murthy, Member (J); Barun Mitra, Member (T)
  • Bench: Full Bench
  • Advocates: Neha Sharma, Ekta Bhasin, Nikhil Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 12A
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