Employee�s Provident Fund Organization (EPFO) Vs Charu Desai, Resolution Professional of Calyx Chemicals & Pharmaceuticals Ltd. & Ors

National Company Law Appellate Tribunal New Delhi 20 Sep 2022 Company Appeal (AT) (Insolvency) No. 1110 Of 2022 & I.A. No. 3273 & 3293 Of 2022 (2022) 09 NCLAT CK 0077
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1110 Of 2022 & I.A. No. 3273 & 3293 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; M. Satyanarayana Murthy, Member (J); Barun Mitra, Member (T)

Advocates

Saurabh Kansal, Divyam Aggarwal, Pooja Mahajan, Srishti Kapoor

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 61(2)

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2022) 09 NCLAT CK 0077
  • Coram: Ashok Bhushan, Chairperson; M. Satyanarayana Murthy, Member (J); Barun Mitra, Member (T)
  • Bench: Full Bench
  • Advocates: Saurabh Kansal, Divyam Aggarwal, Pooja Mahajan, Srishti Kapoor
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 61(2)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.