Pradeep Kumar Aggarwal Vs Spark Engineering Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 21 Sep 2022 Contempt Case (AT) No. 15 of 2022 In Company Appeal (AT) No. 66 Of 2022 (2022) 09 NCLAT CK 0080
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Contempt Case (AT) No. 15 of 2022 In Company Appeal (AT) No. 66 Of 2022

Hon'ble Bench

M. Satyanarayana Murthy, Member (J); Barun Mitra, Member (T)

Advocates

Abhijeet Sinha, Pallavi Tayal, Ramji Srinivasan, Anuj Jain, Hitesh Sachar

Final Decision

Disposed Of

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 61

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 NCLAT CK 0080
  • Coram: M. Satyanarayana Murthy, Member (J); Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Abhijeet Sinha, Pallavi Tayal, Ramji Srinivasan, Anuj Jain, Hitesh Sachar
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 61
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