Satya Naranyan Sharma Vs Anshul Gupta & Others

National Company Law Appellate Tribunal New Delhi 28 Sep 2022 Company Appeal (AT) (Insolvency) No. 204, 211 Of 2022 (2022) 09 NCLAT CK 0092
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 204, 211 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

P. Nagesh, Ashutosh Gupta, Nikhil Jha, Milan Singh Negi, Dinkar Singh, Gagan Garg, Rohit Singh, Anju Jain, Hitesh Sachar, Shalya Agarwal, Amar Vivek, Aditya Gauri

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 29A, 33(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 NCLAT CK 0092
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: P. Nagesh, Ashutosh Gupta, Nikhil Jha, Milan Singh Negi, Dinkar Singh, Gagan Garg, Rohit Singh, Anju Jain, Hitesh Sachar, Shalya Agarwal, Amar Vivek, Aditya Gauri
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 29A, 33(1)
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