Apurva Prasad Vs Sanghvi Movers Ltd & Anr

National Company Law Appellate Tribunal New Delhi 12 Oct 2022 Company Appeal(AT) (Insolvency) No. 648 Of 2022 (2022) 10 NCLAT CK 0011
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal(AT) (Insolvency) No. 648 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

Devvrat, Anup Kumar, Gaurav Singh, Shikhil Suri, Komal Gupta, Madhu Suri, Jyoti Suri, Nikita Thapar, Mahima Aggarwal

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 8, 9, 9(5), 61
  • Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 - Rule 5

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 10 NCLAT CK 0011
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Devvrat, Anup Kumar, Gaurav Singh, Shikhil Suri, Komal Gupta, Madhu Suri, Jyoti Suri, Nikita Thapar, Mahima Aggarwal
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 8, 9, 9(5), 61
  • Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 - Rule 5
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