Revolution Infocom Private Limited Vs Sandwoods Infratech Projects (P) Limited

National Company Law Appellate Tribunal New Delhi 23 Nov 2022 Company Appeal (AT) (Insolvency) No. 1259 Of 2022 (2022) 11 NCLAT CK 0104
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1259 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

Abhishek Anand, Nipun Gautam, Saurav Kalia, Iswar Mohapatra

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 5(24), 5(24)(i), 235A
  • Companies Act, 2013 - Section 2(6), 2(27)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 11 NCLAT CK 0104
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Abhishek Anand, Nipun Gautam, Saurav Kalia, Iswar Mohapatra
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 5(24), 5(24)(i), 235A
  • Companies Act, 2013 - Section 2(6), 2(27)
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