Drilltech Engineers Pvt. Ltd Vs Shapoorji Paloonji & Co. Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 25 Nov 2022 Company Appeal (AT) (Insolvency) No.1244 Of 2022 & I.A. No. 3804 Of 2022 (2022) 11 NCLAT CK 0121
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No.1244 Of 2022 & I.A. No. 3804 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Barun Mitra, Member (T)

Advocates

Kartik Sandal, Avaneesh Jaiswal, Abhishek Puri, Surbhi Gupta, Sahil Grewal

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 61(2)

Judgement Text

Translate:
Orissa HC
Kanchan Ram Vs State Of Odisha & Ors
29 Oct 2025
Orissa HC
Urmila Pradhan Vs State Of Odisha & Ors
29 Oct 2025
From The Blog
Supreme Court Clarifies: Magistrates Can Order FIR Registration Under Section 156(3) CrPC
Nov
06
2025

Court News

Supreme Court Clarifies: Magistrates Can Order FIR Registration Under Section 156(3) CrPC
Read More
Supreme Court to Decide If NCLAT Can Refer Split Verdicts to Third Member or Must Rehear Cases with Larger Bench
Nov
06
2025

Court News

Supreme Court to Decide If NCLAT Can Refer Split Verdicts to Third Member or Must Rehear Cases with Larger Bench
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2022) 11 NCLAT CK 0121
  • Coram: Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Barun Mitra, Member (T)
  • Bench: Full Bench
  • Advocates: Kartik Sandal, Avaneesh Jaiswal, Abhishek Puri, Surbhi Gupta, Sahil Grewal
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 61(2)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.