Deccan Chronicle Holdings Ltd Vs SREI Multiple Asset Investment Trust Vision India Fund & Ors

National Company Law Appellate Tribunal New Delhi 5 Dec 2022 Interlocutory Application No.4605 Of 2022 (2022) 12 NCLAT CK 0012
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Interlocutory Application No.4605 Of 2022

Hon'ble Bench

Peeush Pandey, Registrar

Advocates

Arjun Asthana

Final Decision

Disposed Of

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2022) 12 NCLAT CK 0012
  • Coram: Peeush Pandey, Registrar
  • Bench: Single Bench
  • Advocates: Arjun Asthana
  • Result: Disposed Of
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