Kalptaru Steel Rolling Mills Ltd Vs Southern Power Distribution Company of A.P. Ltd

National Company Law Appellate Tribunal New Delhi 13 Dec 2022 Company Appeal (AT) (Insolvency) No. 866, 914 Of 2020 (2022) 12 NCLAT CK 0054
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 866, 914 Of 2020

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

Anoop Prakash Awasthi, Prapti Singh, Parthivi Ahuja, Rakesh K. Sharma, Nishant Sharma

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 30(2)(a), 30(2)(e), 53, 238

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 12 NCLAT CK 0054
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Anoop Prakash Awasthi, Prapti Singh, Parthivi Ahuja, Rakesh K. Sharma, Nishant Sharma
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 30(2)(a), 30(2)(e), 53, 238
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