Mr. Deepak Sudhir Keluskar & Ors. Vs SREI Equipment Finance Limited & Ors

National Company Law Appellate Tribunal New Delhi 4 Jan 2023 Company Appeal (AT) (Insolvency) No. 698 Of 2022 (2023) 01 NCLAT CK 0012
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 698 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

Ramji Srinivasan, Kunal Vajani, Kunal Mimani, Kartikey Bhatt, Shubhang Tandon, Megha Dugar, Krishnendu Dutta, Anirban Bhattacharya, Harshad Vyas, Ativ Patel, Darshit Dave, Dhruv Sachdeva, Rajeev Chowdhary, P.Vohra, Dhaval Deshpande, Yash Jariwala

Final Decision

Disposed of

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 10A

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 01 NCLAT CK 0012
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Ramji Srinivasan, Kunal Vajani, Kunal Mimani, Kartikey Bhatt, Shubhang Tandon, Megha Dugar, Krishnendu Dutta, Anirban Bhattacharya, Harshad Vyas, Ativ Patel, Darshit Dave, Dhruv Sachdeva, Rajeev Chowdhary, P.Vohra, Dhaval Deshpande, Yash Jariwala
  • Result: Disposed of
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 10A
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