Amanjyot Singh Gulati Vs Mr. Navneet Kumar Jain Resolution Professional
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No.961 Of 2022
Hon'ble Bench
Ashok Bhushan, Chairperson; Kanthi Narahari, Member (T); Barun Mitra, Member (T)
Advocates
Rajesh Bohra, S.Bohra, Amit Sharma, Navneet Kumar Jain, Gautam
Final Decision
Dismissed
Acts Referred
- Insolvency and Bankruptcy Code, 2016 - Section 10, 94
- Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(1), 13(2)
- Transfer of Property Act, 1882 - Section 69, 69A
Judgement Text
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