Vivek Goel Vs Akasa Finance Ltd. & Anr

National Company Law Appellate Tribunal New Delhi 19 Jan 2023 Comp. App. (AT) (Ins) No. 1171 Of 2022 (2023) 01 NCLAT CK 0073
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Comp. App. (AT) (Ins) No. 1171 Of 2022

Hon'ble Bench

Rakesh Kumar Jain, Member (J); Naresh Salecha, Member (T)

Advocates

M.P. Sahay, Awanitika, Sachin Kharb, Rajendra Beniwal, Aman Singhania, Sunil Beniwal, Bano Deshwal

Final Decision

Disposed Of

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 14, 60(5)
  • National Company Law Tribunal Rules, 2016 - Rule 11

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 01 NCLAT CK 0073
  • Coram: Rakesh Kumar Jain, Member (J); Naresh Salecha, Member (T)
  • Bench: Division Bench
  • Advocates: M.P. Sahay, Awanitika, Sachin Kharb, Rajendra Beniwal, Aman Singhania, Sunil Beniwal, Bano Deshwal
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 14, 60(5)
  • National Company Law Tribunal Rules, 2016 - Rule 11
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