Yash Nachrani Vs Pardesi Constructions Private Limited & Anr

National Company Law Appellate Tribunal New Delhi 13 Mar 2023 Company Appeal (AT)(Insolvency) No. 625 Of 2022
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT)(Insolvency) No. 625 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

Krishnendu Datta, Karun Mehta, Pratiksha Mishra, Varsha, Sandeep Bajaj, Vipul Jai, Mayank Biyani, Debopriya Moulik

Final Decision

Dismissed

Acts Referred

Insolvency and Bankruptcy Code, 2016 — Section 8, 8(2)(b)], 9, 9(1), 9(2), 9(5)(2)(d), 61

Judgement Text

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Case Metadata
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Krishnendu Datta, Karun Mehta, Pratiksha Mishra, Varsha, Sandeep Bajaj, Vipul Jai, Mayank Biyani, Debopriya Moulik
  • Result: Dismissed
Referenced Acts & Sections

Insolvency and Bankruptcy Code, 2016 — Section 8, 8(2)(b)], 9, 9(1), 9(2), 9(5)(2)(d), 61

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