Raj Radhe Finance Limited Vs Shrinathji Spintx Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 3 Apr 2024 Company Appeal (AT) (Insolvency) No. 1485 Of 2022 (2024) 04 NCLAT CK 0010
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1485 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)

Advocates

Honey Satpal, Nipun Singhvi, Vishal J. Dave, Anshula Grover, Nitika Grover

Final Decision

Allowed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 61

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 04 NCLAT CK 0010
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)
  • Bench: Full Bench
  • Advocates: Honey Satpal, Nipun Singhvi, Vishal J. Dave, Anshula Grover, Nitika Grover
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 61
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