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National Company Law Appellate Tribunal New Delhi 8 Jan 2025 Company Appeal (AT) (Insolvency) No.1960 of 2024 (2025) 01 NCLAT CK 0065
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No.1960 of 2024

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)

Advocates

Suraj Sharma, Prachi Johri, Abhipsa Sahu

Final Decision

Dismissed

Judgement Text

Translate:

08.01.2025: No one appears for the Appellant in the revised call. Counsel for the Respondent is present. Appeal dismissed for non-prosecution.

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Case Metadata
  • Ck Citation: (2025) 01 NCLAT CK 0065
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)
  • Bench: Full Bench
  • Advocates: Suraj Sharma, Prachi Johri, Abhipsa Sahu
  • Result: Dismissed
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