Hem Singh Bharana Vs State Bank of India

National Company Law Appellate Tribunal New Delhi 22 Jan 2025 Company Appeal (AT) (Insolvency) No. 1968 of 2024 & I.A. No. 7084 of 2024 (2025) 01 NCLAT CK 0031
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1968 of 2024 & I.A. No. 7084 of 2024

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)

Advocates

Menaka Guruswamy, Apoorv Aggarwal, Prachi Darji, Ritika Gusain, Ritika Prasad, Shubham Kumar, Avrojyoti Chaterjee, Abhishek Bose, Rajib S. Roy, Siddharth Dhingra, Abhishek Mishra, Jayashree Saha

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 NCLAT CK 0031
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)
  • Bench: Full Bench
  • Advocates: Menaka Guruswamy, Apoorv Aggarwal, Prachi Darji, Ritika Gusain, Ritika Prasad, Shubham Kumar, Avrojyoti Chaterjee, Abhishek Bose, Rajib S. Roy, Siddharth Dhingra, Abhishek Mishra, Jayashree Saha
  • Result: Dismissed
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