Allotment of in cases where only land is acquired (Oustee Quota Plots),,,
Scheme applicable up to 06.09.2010,Scheme Revised w.e.f. 07.09.2010,,
Land/Area Acquired,"Size of residential plot to
be allotted",Land/Area acquired,"Size of residential plot to
be allotted
100 to 500 sq. yards,3 marla,100 to 500 sq. yards,90 sq. mtrs.
501 to 1000 sq. yards,4 marla,501 to 1000 sq. yards,150 sq. mtrs
1001 sq. yards to ½ acre,6 marla,1001 sq. yards to ½ acre,200 sq. mtrs.
Above ½ acre to ¾
acre",8 marla,"Above ½ acre to ¾
acre",300 sq. mtrs.
Above ¾ acre to 1 acre,10 marla,Above ¾ acre to 1 acre,350 sq. mtrs.
One acre and above,14 marla,Above one acre,450 sq. mtrs.