Santosh And Another Vs Manoj Kumar And Others

,Head,Compensation awarded

(i),Monthly Income,Rs. 8000/- per month

(ii),Future prospects at 40%,Rs. 3200/- per month

(iii),Total Income,"Rs. 11,200/- per month

(iv),Deduction of personal expenses,Rs. 5600/- (i.e. 1/2 of total income)

(v),Multiplier,18 (as per age of deceased)

(vi),Loss of income,"5600x12x18= Rs.12,09,600/-

(vii),Funeral expenses,"Rs.15,000/-

(viii),Loss of estate,"Rs.15,000/-

,Total Compensation awarded,"Rs.12,39,600/-

of the amount.,,

The appeal is allowed.,,