Rashpal Singh Vs State Of Punjab And Others

High Court Of Punjab And Haryana At Chandigarh 9 Apr 2021 Civil Writ Petition No. 17460 Of 2019 (O&M) (2021) 04 P&H CK 0087
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Civil Writ Petition No. 17460 Of 2019 (O&M)

Hon'ble Bench

Rajbir Sehrawat, J

Advocates

Ashok Aggarwal, K. S. Nalwa, Chakitan V. S. Papta, Sidharth Ludhra, Gaurav Garg Dhuriwala, Diya Sodhi, Karan Bharihoke, Anusha Nagarajan, Shubhangini Jain, Pankaj Singhal, R. S. Bains, M. S. Chauhan, Sumeet Goel

Final Decision

Allowed

Judgement Text

Translate:

Rajbir Sehrawat, J

For orders, see order of even date passed in CWP NO.17459 OF 2019 titled Gurdeep Singh versus State of Punjab & others.

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Case Metadata
  • Ck Citation: (2021) 04 P&H CK 0087
  • Coram: Rajbir Sehrawat, J
  • Bench: Single Bench
  • Advocates: Ashok Aggarwal, K. S. Nalwa, Chakitan V. S. Papta, Sidharth Ludhra, Gaurav Garg Dhuriwala, Diya Sodhi, Karan Bharihoke, Anusha Nagarajan, Shubhangini Jain, Pankaj Singhal, R. S. Bains, M. S. Chauhan, Sumeet Goel
  • Result: Allowed
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