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Ajan Devi And Another Vs State Of Punjab And Others

Case No: Criminal Writ Petition No. 8294 Of 2023

Date of Decision: Aug. 23, 2023

Acts Referred: Constitution Of India, 1950 — Article 21#Code Of Criminal Procedure, 1973 — Section 164

Hon'ble Judges: Anoop Chitkara, J

Bench: Single Bench

Advocate: Sukhveer Kaur, Shiva Khurmi, Sham Lal Saha

Final Decision: Allowed

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