Shamsher Singh And Another Vs State Of Punjab And Others
Case No: Criminal Writ Petition No. 8343 Of 2023
Date of Decision: Aug. 24, 2023
Acts Referred: Constitution Of India, 1950 — Article 21
Hon'ble Judges: Anoop Chitkara, J
Bench: Single Bench
Advocate: Sham Lal Saha, Shiva Khurmi
Final Decision: Allowed