Sonam Khurana Vs Manpreet Singh

High Court Of Punjab And Haryana At Chandigarh 28 Sep 2023 Transfer Application No. 1258 Of 2023 (O&M) (2023) 09 P&H CK 0092
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Transfer Application No. 1258 Of 2023 (O&M)

Hon'ble Bench

Arvind Singh Sangwan, J

Final Decision

Allowed

Acts Referred

Hindu Marriage Act, 1955 — Section 9, 24#Code Of Criminal Procedure, 1973 — Section 125#Indian Penal Code, 1860 — Section 406, 498A#Code Of Civil Procedure, 1908 — Section 24#Protection Of Women From Domestic Violence Act, 2005 — Section 12

Judgement Text

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Case Metadata
  • Citation: (2023) 09 P&H CK 0092
  • Coram: Arvind Singh Sangwan, J
  • Bench: Single Bench
  • Result: Allowed
Referenced Acts & Sections

Hindu Marriage Act, 1955 — Section 9, 24#Code Of Criminal Procedure, 1973 — Section 125#Indian Penal Code, 1860 — Section 406, 498A#Code Of Civil Procedure, 1908 — Section 24#Protection Of Women From Domestic Violence Act, 2005 — Section 12

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