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Roopdeep Kaur Vs Gurjit Singh

Case No: Transfer Application No. 1264 Of 2023 (O&M)

Date of Decision: Sept. 29, 2023

Acts Referred: Hindu Marriage Act, 1955 — Section 13, 24#Code Of Criminal Procedure, 1973 — Section 125#Code Of Civil Procedure, 1908 — Section 24#Protection Of Women From Domestic Violence Act, 2005 — Section 12

Hon'ble Judges: Arvind Singh Sangwan, J

Bench: Single Bench

Advocate: Munish Raj Chaudhary

Final Decision: Dismissed

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Judgement