Chet Ram (Deceased) Through His Lrs Vs State Of Haryana And Others

High Court Of Punjab And Haryana At Chandigarh 13 Oct 2023 Civil Miscellaneous Petition No. 13537, 13549 Of 2023, Revision Appeals No. 378 Of 2018 (2023) 10 P&H CK 0047
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous Petition No. 13537, 13549 Of 2023, Revision Appeals No. 378 Of 2018

Hon'ble Bench

Sureshwar Thakur, J; Gurvinder Singh Gill, J

Advocates

Navneet Kaur, Sandeep Sharma, Ankur Mittal, Saurabh Mago

Final Decision

Dismissed

Acts Referred

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 101A#Land Acquisition Act, 1894 — Section 18, 31

Judgement Text

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Case Metadata
  • Citation: (2023) 10 P&H CK 0047
  • Coram: Sureshwar Thakur, J; Gurvinder Singh Gill, J
  • Bench: Division Bench
  • Advocates: Navneet Kaur, Sandeep Sharma, Ankur Mittal, Saurabh Mago
  • Result: Dismissed
Referenced Acts & Sections

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 101A#Land Acquisition Act, 1894 — Section 18, 31

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