Kumar Aluminium Ltd. And Ors Vs Asset Reconstruction Co. (India) Ltd. And Ors

Debts Recovery Appellate Tribunal, Delhi 27 Sep 2018 Appeal No. 39 Of 2013 (2018) 09 DRAT CK 0002
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 39 Of 2013

Hon'ble Bench

P.K. Bhasin, J

Advocates

Arvind Sharma, Pratiti Rungta

Final Decision

Dismissed

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(3A), 18

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 09 DRAT CK 0002
  • Coram: P.K. Bhasin, J
  • Bench: Single Bench
  • Advocates: Arvind Sharma, Pratiti Rungta
  • Result: Dismissed
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(3A), 18
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