M/S Lancohoskote Highway Ltd. Vs Edelweiss Asset Reconstruction Co. Ltd And Ors

Debts Recovery Appellate Tribunal, Delhi 19 Feb 2020 Miscellaneous Appeal No. 227 Of 2019 (2020) 02 DRAT CK 0002
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Appeal No. 227 Of 2019

Hon'ble Bench

P.K. Bhasin, J

Advocates

Sudhir K. Makkar, Abhishekbansal, Hashmatnabi

Final Decision

Dismissed

Acts Referred

Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19, 19(5)(i)

Judgement Text

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Case Metadata
  • Citation: (2020) 02 DRAT CK 0002
  • Coram: P.K. Bhasin, J
  • Bench: Single Bench
  • Advocates: Sudhir K. Makkar, Abhishekbansal, Hashmatnabi
  • Result: Dismissed
Referenced Acts & Sections

Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19, 19(5)(i)

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