Dena Bank Vs M/S Thermex Enterprises Ltd And Ors

Debts Recovery Appellate Tribunal, Delhi 11 Mar 2020 Appeal No. 567 Of 2018 (2020) 03 DRAT CK 0002
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 567 Of 2018

Hon'ble Bench

P.K. Bhasin, J

Advocates

ArunAggarwal, SanjeevBhandari, RajatSrivastava

Final Decision

Allowed

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17, 17(1), 27, 31
  • Prevention Of Money Laundering Act, 2002 - Section 5

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 03 DRAT CK 0002
  • Coram: P.K. Bhasin, J
  • Bench: Single Bench
  • Advocates: ArunAggarwal, SanjeevBhandari, RajatSrivastava
  • Result: Allowed
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17, 17(1), 27, 31
  • Prevention Of Money Laundering Act, 2002 - Section 5
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