DLF Home Developers Ltd. Vs HDFC Bank And Ors

Debts Recovery Appellate Tribunal, Delhi 26 Dec 2019 Miscellaneous Appeal No. 49 Of 2019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Appeal No. 49 Of 2019

Hon'ble Bench

P.K. Bhasin, J

Advocates

Rajiv Nayar, Darpan Wadhwa, Davesh Bhatia, Saurabh Seth, Priyash Sharma, DaminiBisht, Rajeeve Mehra, Kunal Tandon, R.S. Brera, Niti A Sachar

Final Decision

Allowed

Acts Referred

Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19

Judgement Text

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Case Metadata
  • Coram: P.K. Bhasin, J
  • Bench: Single Bench
  • Advocates: Rajiv Nayar, Darpan Wadhwa, Davesh Bhatia, Saurabh Seth, Priyash Sharma, DaminiBisht, Rajeeve Mehra, Kunal Tandon, R.S. Brera, Niti A Sachar
  • Result: Allowed
Referenced Acts & Sections

Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19

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