Oriental Bank Of Commerce Vs B.A. International And Ors.

Debts Recovery Appellate Tribunal, Allahabad 19 Mar 2020 Appeal Dy. No. 149 Of 2019 (2020) 03 DRAT CK 0009
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Dy. No. 149 Of 2019

Hon'ble Bench

R.S. Kulhari, J

Advocates

S.K. Pandey, Dinesh Kumar Pathak, Shashank Pathak

Final Decision

Allowed

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14, 18
  • Security Interest (Enforcement) Rules, 2002 - Rule 3(1), 3(3), 4(2)(A), 8(1), 8(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 03 DRAT CK 0009
  • Coram: R.S. Kulhari, J
  • Bench: Single Bench
  • Advocates: S.K. Pandey, Dinesh Kumar Pathak, Shashank Pathak
  • Result: Allowed
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14, 18
  • Security Interest (Enforcement) Rules, 2002 - Rule 3(1), 3(3), 4(2)(A), 8(1), 8(2)
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