Devika Behl And Ors Vs Canara Bank
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Miscellaneous Appeal No. 456 Of 2012
Hon'ble Bench
P.K. Bhasin, J
Advocates
Sanjeev Bhandari, Abhay Chauhan, Vijay Kumar
Final Decision
Dismissed
Acts Referred
- Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17(1)
Judgement Text
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