State Bank Of India Vs Federal Bank Ltd. And Ors

Debts Recovery Appellate Tribunal, Delhi 11 Jul 2018 Appeal No. 193 Of 2017 (2018) 07 DRAT CK 0005
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 193 Of 2017

Hon'ble Bench

P.K. Bhasin, J

Advocates

S.N. Relan, Pramod Kumar

Final Decision

Allowed

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14, 17(1), 17(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 07 DRAT CK 0005
  • Coram: P.K. Bhasin, J
  • Bench: Single Bench
  • Advocates: S.N. Relan, Pramod Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14, 17(1), 17(3)
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