Abhinav Kumar And Ors Vs Oriental Bank Of Commerce
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Miscellaneous Appeal No. 371 Of 2016, Miscellaneous Appeal No. 372 Of 2016
Hon'ble Bench
P.K. Bhasin, J
Advocates
S.K. Sharma, Pankaj Vivek, Rahul Sharma, S.K. Garg
Final Decision
Dismissed
Acts Referred
- Constitution Of India, 1950 - Article 226
- Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14, 17(1), 17(4)(A), 17(4)(A)(i)(a), 18
- Transfer Of Property Act, 1882 - Section 65(A)
Judgement Text
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