PNB Housing Finance Ltd. Vs Union Bank Of India And Ors.
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Miscellaneous Appeal No. 276 Of 2016
Hon'ble Bench
P.K. Bhasin, J
Advocates
Sanjeev Singh, Hari Kishan, H.S. Kholi, Dipanjan Biswas
Final Decision
Allowed
Acts Referred
- Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19, 20, 30
- Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17
Judgement Text
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