Sangeeta Jeswani And Ors. Vs Oriental Bank Of Commerce And Ors.

Debts Recovery Appellate Tribunal, Delhi 29 Dec 2015 Appeal No. 400 Of 2015 (2015) 12 DRAT CK 0004
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 400 Of 2015

Hon'ble Bench

Ranjit Singh, J

Advocates

Sarbjit Singh, Megha Kamthan

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 4
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 30

Judgement Text

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Case Metadata
  • Ck Citation: (2015) 12 DRAT CK 0004
  • Coram: Ranjit Singh, J
  • Bench: Single Bench
  • Advocates: Sarbjit Singh, Megha Kamthan
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 4
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 30
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