Kandhari Rubber Ltd. And Ors. Vs State Bank Of India And Ors.

Debts Recovery Appellate Tribunal, Delhi 27 Mar 2015 Appeal No. 111 Of 2014 (2015) 03 DRAT CK 0004
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 111 Of 2014

Hon'ble Bench

Ranjit Singh, J

Advocates

Sanjeev Sagar, Bhim Sain Jain, Sanjiv Kakra

Final Decision

Dismissed

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(4)
  • Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 15(1), 16, 17, 22, 22(1), 22(5), 25

Judgement Text

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Case Metadata
  • Citation: (2015) 4 BC(DRAT) 97
  • Ck Citation: (2015) 03 DRAT CK 0004
  • Coram: Ranjit Singh, J
  • Bench: Single Bench
  • Advocates: Sanjeev Sagar, Bhim Sain Jain, Sanjiv Kakra
  • Result: Dismissed
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(4)
  • Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 15(1), 16, 17, 22, 22(1), 22(5), 25
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