Union Bank Of India Vs Neeru Malhotra And Ors.
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Appeal No. 79 Of 2014
Hon'ble Bench
Ranjit Singh, J
Advocates
Janendra Lal, S.D. Kushwaha
Final Decision
Allowed
Acts Referred
- Code Of Civil Procedure, 1908 - Section 10
- Indian Contract Act, 1872 - Section 23, 62, 129, 130, 133, 134, 135, 136, 137, 138, 139, 141
Judgement Text
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